Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Gupta Trademart Pvt. Ltd. vs Deputy Commissioner Of Income Tax, ... on 26 June, 2015

Author: Arun Mishra

Bench: Arun Mishra

  ITEM NO.13                            COURT NO.4                SECTION IIIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.17054/2015

  (Arising out of impugned final judgment and order dated 06/05/2015
  in DBSAW No. 122/2015,06/05/2015 in SBCWP No.8677/2014 passed by
  the High Court of Rajasthan at Jaipur)


  GUPTA TRADEMART PVT. LTD.                                        Petitioner(s)

                                               VERSUS

  DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR & ANR.                 Respondent(s)

  (With appln.(s) for permission to place addl. documents on record)


  Date : 26/06/2015 This petition was called on for hearing today.


  CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                                            (VACATION JUDGE)


  For Petitioner(s)               Mr. Sanjay Jhanwar, Adv.
                                  Mr. Tarun Gupta, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner.

The special leave petition is dismissed.

Let the hearing of the writ petition be expedited.

                          (Chetan Kumar)                        (Renu Diwan)
Chetan Kumar
Date: 2015.06.26
15:50:45 IST
                           Court Master                         Court Master
Reason: