Central Information Commission
Akansha Aggarwal vs Central Board Of Secondary Education on 7 November, 2019
Author: Vanaja N Sarna
Bench: Vanaja N Sarna
क य सच ु ना आयोग
CENTRAL INFORMATION COMMISSION
बाबा गंगनाथ माग
Baba Gangnath Marg
मु नरका, नई द ल - 110067
Munirka, New Delhi-110067
Decision no.: CIC/CBSED/A/2018/131607/02081
File no.: CIC/CBSED/A/2018/131607
In the matter of:
Akansha Aggarwal
... Appellant
VS
Central Public Information Officer,
Central Board of Secondary Education
Regional Office Dehradun, 99 Kaulagarh Road
Dehradun - 248 001, Uttrakhand
... Respondent
RTI application filed on : 13/02/2018 CPIO replied on : 21/02/2018 First appeal filed on : 20/03/2018 First Appellate Authority order : 26/03/2018 Second Appeal dated : 17/05/2018 Date of Hearing : 06/11/2019 Date of Decision : 06/11/2019 The following were present:
Appellant: Representative over phone, Sunny, Appellant's Brother Respondent: Lily Tirki, Asst Secretary, CBSE, present over VC Information Sought:
The appellant having roll no.-54044 has passed intermediate examination of CBSE from Meerut Public Girls School Shastri Nagar, Meerut, Uttar Pradesh (School code - 5044). Regarding the same she has sought the following information:-
1. Certified copy of the answer sheet of Mathematics, subject code No.041 and Accountancy subject code No.055.1
Grounds for Second Appeal The CPIO did not provide the desired information. Submissions made by Appellant and Respondent during Hearing:
The appellant was contacted on her registered mobile no. which was answered by her representative. He submitted that the order dated 25.09.2019 by the Commission in case no. CIC/CBSED/A/2018/122717 was duly complied with by the respondent. However he submitted that some copies are not legible. The CPIO agreed to comply with the order.
Observations:
Based on a perusal of the record, it is noted that certified copies of the documents should be sent again as the appellant's representative has complained about the documents being illegible. Decision:
The CPIO is directed to provide the legible certified copies of the answer sheets of the appellant within 7 days from the date of receipt of the order.
The appeal is disposed of accordingly.
Vanaja N. Sarna (वनजा एन. सरना) Information Commissioner (सच ू ना आय! ु त) Authenticated true copy (अ भ मा णत स या पत त) A.K. Assija (ऐ.के. असीजा) Dy. Registrar (उप-पंजीयक) 011- 26182594 / दनांक / Date 2