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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13) in THE ADMINISTRATOR GENERAL’S ACT, 1913

(13)[* * * * * * * * * * * * *] Clauses (13) omitted by the Federal Laws (Revision and Declaration) Ordinance, 1981 (XXVII of 1981), s.3 and Sch. II. These clauses were previously amended by various enactments.