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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2)(g) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(g)exercise such other powers and discharge such other functions as may be granted by the state government under the order or the agreement, as the case may be.