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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5) in The Rajasthan Secondary Education Regulations, 1957

(5)Publishers or authors should submit seven copies of each book to the Board by the 30th June every year at the latest. They should also send two additional copies of each book in the subject of English and Hindi, and other compulsory subjects, without title page and without even containing the name of the publisher or the author (along with 7 copies of the book).