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Union of India - Section

Section 15 in The Seeds (Control) Order, 1983

15. Suspension/cancellation of license.

- The licensing authority may, after giving the holder of the license an opportunity of being heard, suspend or cancel the license on the following grounds, namely:-
(a)that the license had been obtained by misrepresentation as to a material particular; or
(b)that any of the provisions of this Order or any condition of license has been contravened.