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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(a) in Indraprastha Institute of Information Technology Delhi Act, 2007

(a)The term of office of the Chairman or any other member of the Board of Governors shall be three years from the date of his nomination, extendable by two years.