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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(k) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(k)"Presiding Officer" means an officer appointed to preside over a Maintenance Tribunal referred to under sub—Section (2) of Section 7, or an Appellate Tribunal under sub-Section (2) of Section 15;
(I)"Schedule" means a Schedule appended to these rules;