Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1259] [Entire Act] Bengal Presidency - Subsection Section 1259(c) in Police Regulations, Bengal , 1943 (c)Authority competent to sanction projects. - (i) The Inspector-General is empowered to sanction all projects up to the limit of Rs. 10,000 on any individual work, inclusive of the cost of land.