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[Cites 0, Cited by 0] [Section 809] [Entire Act]

Bengal Presidency - Subsection

Section 809(b) in Police Regulations, Bengal , 1943

(b)The number of Deputy Superintendents, Inspectors and Sub-Inspectors allowed to be absent on leave shall not exceed 14 per cent, of the effective numerical strength of Deputy Superintendents, Inspectors and Sub-Inspectors sanctioned in a district.