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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(4)The Chairperson, if present, shall preside over every meeting of the Council:Provided that in the absence of the Chairperson, the members present shall elect a member from amongst themselves to preside over meeting.