Rajasthan High Court - Jodhpur
Chandra Prakash vs State Of Rajasthan (2025:Rj-Jd:29455) on 8 July, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:29455]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
S.B. Civil Writ Petition No. 12852/2025
1. Chandra Prakash S/o Amana Ram Bairad, Aged About 32
Years, R/o Rataniya Ki Dhani, V/p- Cherai, Osian, Jodhpur,
Rajasthan. Working As Assistant Professor (Chemistry)
Guest Faculty Under Vidya Sambhal Yojna At Govt.
College Osian, Jodhpur, Rajasthan.
2. Mahendra Kumar S/o Harnath Rebari, Aged About 27
Years, R/o Nathriyas, Kanechan Khurd, Bhilwara,
Rajasthan. Working As Assistant Professor (Agriculture
Economics) Guest Faculty Under Vidya Sambhal Yojna At
Govt. Agriculture College Phooliya Kalan, Bhilwara,
Rajasthan.
3. Rashmi Kuwal D/o Laxmi Narayan Meena, Aged About 35
Years, R/o Khanpur, Dausa, Kherla, Khurd, Rajasthan.
Working As Assistant Professor (Sociology) Guest Faculty
Under Vidya Sambal Yojna At Govt. P.g. College
Jamwaramgarh, Jaipur, Rajasthan.
4. Roshani Kumawat D/o Babu Lal Kumawat, Aged About 28
Years, R/o Th. Chaksu, Kumhariyawas, Jaipur, Rajasthan.
Working As Assistant Professor (English) Guest Faculty
Under Vidya Sambal Yojna At Govt. P.g. College
Jamwaramgarh, Jaipur, Rajasthan.
5. Geetam Pradhan D/o Veerendra Kumar Sharma, Aged
About 32 Years, R/o 66, Shri Ram Nagar, Anta-Baran
Road, Anta, Baran, Rajasthan. Working As Assistant
Professor (Drawing) Guest Faculty Under Vidya Sambal
Yojna At Govt. College Kadera, Kekri, Ajmer, Rajasthan.
6. Yogesh S/o Hariram, Aged About 29 Years, R/o V.p.o.
Madina, Teh. Meham, Rohtak, Haryana, Rajasthan.
Working As Assistant Professor (History) Guest Faculty
Under Vidya Sambal Yojna At Govt. College Kadera, Kekri,
Ajmer, Rajasthan.
7. Dr.ravi Kumar Bhupesh S/o Ved Prakash, Aged About 33
Years, R/o Ward No. 31, Plot No. 70A, Modi Bhaag,
Neemkathana, Sikar, Rajasthan. Working As Assistant
Professor (Chemistry) Guest Faculty Under Vidya Sambal
Yojna At Shri Dwarkadhish Govt. Girls College Rajsamand,
Rajasthan.
8. Savita Saxena D/o Shiv Kumar Saxena, Aged About 33
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Years, R/o 3/199, Shivhare Colony Ambah, Morena, M.p.
Working As Assistant Professor (Economics) Guest Faculty
Under Vidya Sambal Yojna At Govt. College Rajkhera,
Dholpur, Rajasthan.
9. Nivedita Bhargava D/o Satish Bhargav, Aged About 27
Years, R/o 53, Ward No. 6. Pratap Nagar Ii, Chhabra,
Baran, Rajasthan. Working As Assistant Professor
(History) Guest Faculty Under Vidya Sambal Yojna At
Govt. College Chhabra, Baran, Rajasthan.
10. Anjana Jatav C/o Ajay Kumar Yadav, Aged About 42
Years, R/o C-88, Shubhlabh Enclave, Devli Arab, Ladpura,
Kota, Rajasthan. Working As Assistant Professor
(Geography) Guest Faculty Under Vidya Sambal Yojna At
Govt. Girls College Rampura, Kota, Rajasthan.
11. Snehlata Sharma W/o Rajneesh Sharma, Aged About 44
Years, R/o 1331, Basant Vihar, Dadabari, Kota, Rajasthan.
Working As Assistant Professor (Sociology) Guest Faculty
Under Vidya Sambal Yojna At Govt. Girls College
Rampura, Kota, Rajasthan.
12. Raj Kumari W/o Nitesh Chauhan, Aged About 40 Years,
R/o Police Line Mahadev Nagar, Ajmer, Rajasthan.
Working As Assistant Professor (History) Guest Faculty
Under Vidya Sambhal Yojna At Govt. College Pushkar,
Rajasthan.
13. Dr. Renu Gaur D/o Raghunath Singh Gaur, Aged About 42
Years, R/o H.no. 568A/3, Jawahar Nagar Lohagal Road,
Ajmer, Rajasthan. Working As Assistant Professor
(Geography) Guest Faculty Under Vidya Sambhal Yojna At
Govt. College Pushkar, Rajasthan.
14. Dr. Banwari Lal Kuldeep S/o Bhagirath Kuldeep, Aged
About 38 Years, R/o Amarsar, Jaipur, Rajasthan. Working
As Assistant Professor (History) Guest Faculty Under
Vidya Sambhal Yojna At Govt. College Loonwa, Nagaur,
Rajasthan.
15. Dr. Chetna Sharma D/o Subhash Chand Sharma, Aged
About 36 Years, R/o 4-C, 331-B, Jamnapuri Colony,
Murlipura Scheme, Jaipur, Rajasthan. Working As
Assistant Professor (History) Guest Faculty Under Vidya
Sambhal Yojna At Govt. College Vidyadhar Nagar, Jaipur,
Rajasthan.
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16. Garima Bhaskar D/o Mahipal Singh, Aged About 29 Years,
R/o A-57, Bhan Nagar, Queens Road, Vaishali Nagar,
Jaipur, Rajasthan. Working As Assistant Professor
(English) Guest Faculty Under Vidya Sambhal Yojna At
Govt. College Vidyadhar Nagar, Jaipur, Rajasthan.
17. Dr. Mahak Chauhan W/o Dipender Singh Pandiyar, Aged
About 40 Years, R/o D-79, Anand Vihar, Railway Colony,
Jagatpura, Jaipur, Rajasthan. Working As Assistant
Professor (Home Science) Guest Faculty Under Vidya
Sambhal Yojna At Govt. College Loonwa, Nagaur,
Rajasthan.
18. Sonam Soni W/o Raj Kumar Soni, Aged About 35 Years,
R/o Flat No. G-4, D-111-112A, Bapu Nagar, Lal Kothi,
Gandhi Nagar, Jaipur, Rajasthan. Working As Assistant
Professor (Hindi Lit.) Guest Faculty Under Vidya Sambal
Yojna At Govt. Girls College Amer, Jaipur, Rajasthan.
19. Dr. Kishan Gopal Jhanwar S/o Ram Prasad Jhanwar, Aged
About 41 Years, R/o 13/209, Modiyana Gali, Dangra Ka
Chowk, Naya Bazar, Ajmer, Rajasthan. Working As
Assistant Professor (Chemistry) Guest Faculty Under
Vidya Sambal Yojna At Govt. Girls College Sarwar Ajmer,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Higher Education, Secretariat, Jaipur, (Raj.)
2. Commissioner, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur, (Raj.)
3. The Principal, Govt. College Osian, Jodhpur, Rajasthan.
4. The Principal, S.p.s.b. Govt. College Shahpura, Rajasthan.
5. The Principal, Govt. P.g. College Jamwaramgarh, Jaipur,
Rajasthan.
6. The Principal, Govt. College Kadera, Kekri, Ajmer,
Rajasthan.
7. The Principal, Seth Ranglal Kothari Govt. P.g. College,
Rajsamand, Rajasthan.
8. The Principal, Govt. College Dholpur, Rajasthan.
9. The Principal, Govt. College Chhabra, Baran, Rajasthan.
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10. The Principal, Govt. Girls College Rampura, Kota,
Rajasthan.
11. The Principal, Govt. College Pushkar, Rajasthan.
12. The Principal, Smt. Rukmani Devi Ramdev Ladha Govt.
College, Nawa City, Rajasthan.
13. The Principal, Govt. College Kishanpole Bajar, Jaipur,
Rajasthan.
14. The Principal, Govt. Girls College Kishanpole, Jaipur,
Rajasthan.
15. The Principal, Govt. Girls College, Amer, Jaipur,
Rajasthan.
16. The Principal, Govt. Girls College Sarwar Ajmer,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shiv Kumar Sharma.
For Respondent(s) : Ms Yashvi Khandelwal for
Dr. Praveen Khandelwal, AAG
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 08/07/2025
1. Heard learned counsel for the parties.
2. The present writ petition has been filed with the following prayers:-
"(i) Action of the respondents by which they are not allowing petitioners to give preference on their posts of college lecturers under Vidya Sambal Yojana in respective colleges in respective subject may kindly be held illegal and arbitrary.
(ii) By an appropriate writ of direction the respondents may kindly be directed to give preference to the petitioners on the post of college lecturer under vidya sambal yojna in respective colleges in respective subject for next academic session 2025-2026/ next academic semester and further academic sessions/semesters and also directed to respondents not to terminate services of (Downloaded on 10/07/2025 at 09:36:03 PM) [2025:RJ-JD:29455] (5 of 6) [CW-12852/2025] petitioners till availability of vacant post in any Govt. College in state of Rajasthan in subject of petitioners.
(iii) By an appropriate writ, order or direction, the respondents be directed to implement the directions passed vide order dated 28.08.2023 in the leading case No.S.B.C.W.P.No.1474/2023 titled Ram Chaturvedi & Ors.
Vs State of Rajasthan & Ors. (Annex.05) along with connected matters, till the Vidhya Sambal Scheme is in operation."
3. However, learned counsel for the petitioners submits that the petitioners will be satisfied if a liberty is granted to them to file an appropriate representation before the respondent-authorities for redressal of their grievances and the respondents may be directed to decide the same in accordance with law while keeping in mind the judgments rendered by this Court as well as circulars issued by the respondents.
4. Learned counsel for the respondents submits that in case such representation is filed, the same shall be considered and decided by keeping in mind the judgment rendered by this Court at Jaipur Bench dated 28.08.2023 in S.B. Civil Writ Petition No.1474/2023 (Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors.) as well as the circulars issued in compliance thereof dated 17.11.2021, 26.07.2024, 18.03.2025, 20.03.2025 & 28.04.2025 issued by the respondents expeditiously.
5. In view of the submissions made before this Court, the present writ petition is disposed of with a liberty to the petitioners to file an appropriate representation before the respondents for redressal of their grievances and in case such representation is filed, the respondents are directed to decide the same while keeping in mind the judgments rendered by this Court as well as circulars issued by the respondents at the earliest preferably (Downloaded on 10/07/2025 at 09:36:03 PM) [2025:RJ-JD:29455] (6 of 6) [CW-12852/2025] within a period of four weeks from the date of receipt of such representation, strictly in accordance with law.
(VINIT KUMAR MATHUR),J 283-AnilSingh/-
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