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[Cites 0, Cited by 0] [Section 679(2)] [Section 679] [Entire Act]

State of Uttar Pradesh - Subsection

Section 679(2)(II) in Rules under the United Provinces Excise Act, 1910

(II)the exemption shall be allowed for a maximum period of five, four or three years, respectively for the districts of 'A', 'B' and 'C' categories as given in the Schedule below;