Bombay High Court
Shilpa Nikhil Sharma vs Nikhil Kailash Sharma on 7 July, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
974,75,76.MCA.166.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
974 MISC.CIVIL APPLICATION NO.166 OF 2022
SHILPA NIKHIL SHARMA
VERSUS
NIKHIL KAILASH SHARMA
...
Advocate for Applicant : Mr. Satyajit S. Bora
...
AND
975 MISC.CIVIL APPLICATION NO.167 OF 2022
ANJALI RAVI FATATE
VERSUS
RAVI SHIVNATH FATATE
...
Advocate for Applicant : Mr. Manoj G. Biradar
...
AND
976 MISC.CIVIL APPLICATION NO.168 OF 2022
ASHWINI AMIT TRIBHUVAN
VERSUS
AMIT BHASKARRAO TRIBHUVAN
...
Advocate for Applicant : Mr. Kamble Tathagat Vasantrao
...
CORAM : MANGESH S. PATIL, J.
DATE : 07.07.2022 PER COURT :
Issue notice to the respondent/s for final disposal, returnable on 04.08.2022.
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