Section 10 in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001
10. Delegation.—
The Authority may, by general or special order in writing, delegate to the Chairperson, any member or officer of the Authority subject to such conditions or limitations, if any, as may be specified in the order, such of its powers and functions (except the power to make regulations under section 95) under this Act as it may deem necessary.
