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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Uttarakhand - Subsection

Section 56(3)(vii) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(vii)the delegation of powers conferred by this Act on the State Government or any other authority, officer or person; and