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State of Odisha - Section

Section 19 in The Orissa Boilers Rules, 1970

19. Inspection at special times.

- No examination of a boiler shall be made by an Inspector for the purpose of registering or renewing the certificate of a boiler on a Sunday or on a public holiday under the Negotiable Instruments Act, 1881 or between the hours of sunset and sunrise without the specific orders of the Chief Inspector in each case.