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State of West Bengal - Section

Section 17A in The West Bengal State Health Service Act, 1990

17A. [ Seniority of persons appointed to teaching posts in West Bengal Medical Education Service. [Section 17A inserted by W.B. Act 13 of 1990.]

- The seniority of persons appointed to the teaching posts in the West Bengal Medical Education Service and the inter se seniority between such person shall be determined in such manner as may be prescribed.]