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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(m) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(m)"Notification" means a notification published in the Andhra Pradesh Gazette and the expression "notified" with its cognate meanings and grammatical variations shall be construed accordingly;