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[Cites 0, Cited by 0] [Section 7A(5)] [Section 7A] [Entire Act]

State of Maharashtra - Subsection

Section 7A(5)(ii) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(ii)that the amount assessed includes charges other than the items mentioned in sub-clauses (i) and (ii) of clause (b) of sub-section (1) ; or