Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Uttar Pradesh - Subsection Section 131(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (2)The land revenue payable by each person shall bear the same proportion to the total land revenue as the valuation of the share bears to the total valuation of the holding.