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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(3)Save as otherwise provided in these rules no business requiring notice shall be set down for a day earlier than the day after that on which the period of the notice necessary for that class of business expires.