Supreme Court - Daily Orders
Mishra Somesh Kumar Shiv Kumar vs The State Of Jharkhand on 13 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.17 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10559/2018
(Arising out of impugned final judgment and order dated 20-09-2017
in LPA No. 55/2017 09-01-2017 in WPS No. 5803/2016 passed by the
High Court Of Jharkhand At Ranchi)
MISHRA SOMESH KUMAR SHIV KUMAR Petitioner(s)
VERSUS
THE STATE OF JHARKHAND & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.47492/2018-CONDONATION OF DELAY
IN FILING and IA No.47496/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.47495/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
Date : 13-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Parveen Kumar, Adv.
Mr. Umang Shankar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending applications stand disposed of.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.04.13 16:58:24 IST Reason: