Section 23A(6) in Maharashtra Jeevan Authority Act, 1976
(6)The salaries and allowances of employees on deputation to [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.] shall be paid from [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.] Fund.