Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jammu-Kashmir - Subsection Section 70(3) in The Stamp Act, 1977 (1920 A. D.) (3)The amount of any such composition shall be recoverable in the manner provided by section 48.[71. Omitted.] [Section 71 omitted by Act XL of 1966.]
