Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in The Rajasthan Workmen's Compensation Rules, 1960

10. Investment of money.

- Money in the hands of Commissioner may be invested for the benefit of the dependants of deceased workman in Government securities or Post Offices Cash Certificates, or may be deposited in a Post Office Savings Bank.