(1)the Central Government may, by notification in the Official Gazette, constitute a Committee consisting of such number of persons as it thinks fit to appoint thereto for the purpose of -(a)reviewing the work done by the Society and the progress made by it;(b)inspecting its buildings, equipment and other assets;(c)evaluating the work due by the Society; and(d)advising Government generally on any matter which in the opinion of the Central Government is of importance in connection with the work of the Society;and the Committee shall submit its report thereon in such manner as the Central Government may direct.
