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Union of India - Section

Section 85 in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

85. Date, signature and stamp of port authority official.

Name of the ship ..................................Distinctive number or letters ...................................Cargo/ballast Operations (Oil Tankers)
Date Code (letter) Item (number) Record of operations/signature of officer incharge
Signature of master..........The First Schedule(See rule 40)
A: Fees payable for surveys conducted for the purposes ofissue of an international Oil Pollution PreventionCertificate/India Oil Pollution Prevention Certificate, AnnualSurvey, Intermediate and Renewal Survey for Oil Tankers.
1. Gross Tonnage of Ship upto 500 tons    
Initial Survey   RS. 12,000
Annual Survey   RS.4,000
Intermediate Survey   RS.5,000
Renewal Survey   RS.7,000
2. Gross Tonnage or Ship 500 to 19,999 tons    
Initial Survey   RS.30,000
Annual Survey   RS.10,000
Intermediate Survey   RS. 15,000
Renewal Survey   RS.20,000.
3. Gross Tonnage of Ship 20000 to 29,999 tons    
Initial Survey   RS.35,000
Annual Survey   RS. 15,000
Intermediate Survey   RS.20,000
Renewal Survey   RS.25,000
4. Gross Tonnage of Ship 30000 to 49,999 tons    
Initial Survey   RS.40,000
Annual Survey   RS.15,000
Intermediate Survey   RS.20,000
Renewal Survey   RS.25,000
5. Gross Tonnage of Ship 50000 to 99,999 tons    
Initial Survey   RS.45,000
Annual Survey   RS.20,000
Intermediate Survey   RS.25,000
Renewal Survey   RS.30,000
6. Gross Tonnage of Ship - Above 1,00000 tons    
Initial Survey   RS.75,000
Annual Survey   RS.25,000
Intermediate Survey   RS.30,000
Renewal Survey   RS.40,000
B. Fees payable for surveys conducted for the purposes ofissue of an international I Oil Pollution Prevention CertificateI India Oil Pollution Prevention Certificate. Annual Survey,Intermediate and Renewal Survey for other Indian ships.
1. Gross Tonnage of Ship upto 500 tons    
Initial Survey   RS.10,000
Annual Survey   RS.3,500
Intermediate Survey   RS.5,000
Renewal Survey   RS.7,000
2. Gross Tonnage of Ship 500 to 19,999 tons    
Initial Survey   RS.25,000
Annual Survey   RS.10,000
Intermediate Survey   RS. 15,000
Renewal Survey   RS.20,000
3. Gross Tonnage of Ship 20000 to 29,999 tons    
Initial Survey   RS.30,000
Annual Survey   RS.12,000
Intermediate Survey   RS. 18,000
Renewal Survey   RS.22,000
4. Gross Tonnage of Ship 30000 to 49,999 tons Initial Survey   RS.35,000
Annual Survey   RS.15,000
Intermediate Survey   RS. 20,000
Renewal Survey   RS. 25,00,)
5. Gross Tonnage of Ship 50000 to 99,999 tons    
Initial Survey   RS.40,000
Annual Survey   RS.20,000
Intermediate Survey   RS.25,000
Renewal Survey   Rs.30,000
Sundays, holidays and overtime fees For all the items of surveys forwhich no fees has been prescribed in the relevant rules, the feesshall be as follows:Overtime (Before 9.30 am. or after 6.00 p.m.) Holidays fee Rs.1,000Rs.30,000
The Second Schedule[See Clause (50) of rule 1A]Specifications for the design, installation and operation of a part flow system for control of overboard discharges