Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182(2)] [Section 182] [Entire Act] State of West Bengal - Subsection Section 182(2)(i) in The West Bengal Motor Vehicles Rules, 1989 (i)specifying the realisation of fees referred to in rule 183 of these rules from the owners of public service vehicles using the place;