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Union of India - Section

Section 3 in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

3. Constitution of the Scientific Cadre.

- There shall be constituted a Scientific Cadre to be called the 'Bureau of Indian Standards Scientific Cadre' consisting of persons appointed to the posts specified in column (2) of the First Schedule and in the disciplines as given in the Second Schedule of these regulations.