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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in The Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956

(4)The provisions of this paragraph do not apply in respect of any reference which is by this Order expressly directed to be otherwise construed, adapted or modified, or to stand unmodified, or to be omitted.