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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

(2)Words and expressions used in these rules, but not defined, shall have the same meaning as assigned to them under Parts IX and IX-A of the Constitution of India or under the Act.