Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 12. [ [Omitted by Notification dated 02.09.1958-Rajasthan Gazette, dated 18.09.1958.] [x x x]
