Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(1)(c) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006 (c)under section 5, sub-section (3), obstructing the entry by a person or molesting such person after such entry for inspection;