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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(A) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(A)Officers of the University
(i)[The Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, for The Chancellor],
(ii)[The Kuladhipati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor],
(iii)the Comptroller,
(iv)the Registrar,
(v)the Dean of Student Welfare,
(vi)the Deans of Faculties,
(vii)the Director of the Agricultural Experiment Station,
(viii)The Director of Extension, and
(ix)Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.