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[Cites 0, Cited by 1] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(3) in The Gujarat Agricultural Universities Act, 2004

(3)The Board of Studies may propose to the Academic Council draft of any Regulation relating to courses of study, system of examinations and degrees and diplomas of the University to be passed by the Academic Council. Such draft shall be considered by the Academic Council at its next succeeding meeting.