Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 22 November, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 22-11-2023
Shri Quasim Ali - Advocate for petitioner.
Shri Siddharth Sharma - Advocate for respondent.
In spite of granting four weeks to file reply more than one year back, the respondent has still not filed the reply.
One week finally to file the reply subject to payment of cost of Rs.10,000/- with the M.P. High Court Bar Association (SB A/c No.519302010000549, IFS CODE: UBIN0551937, Union Bank of India, State Bar Council, High Court Branch, Jabalpur) within one week.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
C
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 11/23/2023
2:37:36 PM