Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131A(1)] [Section 131A] [Entire Act] State of Karnataka - Subsection Section 131A(1)(i) in Karnataka Agricultural Produce Marketing Act 1966 (i)establish a National Integrated Produce Market of fruits and vegetables in respect of the area or areas specified in the notification;