Allahabad High Court
Sahara India Commercial Corporation ... vs State Of U.P. And Others on 2 July, 2010
Bench: Sunil Ambwani, Virendra Singh
Court No. - 29 Case :- WRIT - C No. - 33188 of 2009 Petitioner :- Sahara India Commercial Corporation Ltd. Respondent :- State Of U.P. And Others Petitioner Counsel :- Shakti Swarup Nigam,NaVin Sinha,RaVindra Singh Respondent Counsel :- C.S.C.,I.P. SriVastaVa,K.R. Singh,M.C. ChaturVedi,Satish Chaturvedi Hon'ble Sunil Ambwani J.
Hon'ble Virendra Singh,J. List again on 23.7.2010. The interim order is extended till then. Order Date :- 2.7.2010 RKP