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Allahabad High Court

Sahara India Commercial Corporation ... vs State Of U.P. And Others on 2 July, 2010

Bench: Sunil Ambwani, Virendra Singh

Court No. - 29
Case :- WRIT - C No. - 33188 of 2009

Petitioner :- Sahara India Commercial Corporation Ltd.

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Shakti Swarup Nigam,NaVin Sinha,RaVindra Singh
Respondent Counsel :- C.S.C.,I.P. SriVastaVa,K.R. Singh,M.C.
ChaturVedi,Satish Chaturvedi

Hon'ble Sunil Ambwani J.

Hon'ble Virendra Singh,J. List again on 23.7.2010. The interim order is extended till then. Order Date :- 2.7.2010 RKP