Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(v) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002 (v)is, considered by the Registrar as a fit and proper person to be registered as a Geographical Indications Agent.
