Punjab-Haryana High Court
Jagdish Kumar vs State Of Punjab And Ors on 5 December, 2018
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
208 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 13334 of 2012 (O&M).
Date of Decision: 05.12.2018.
Jagdish Kumar
... Petitioner
Versus
State of Punjab and others
... Respondents
CORAM : Hon'ble Mr. Justice Jitendra Chauhan
Present : Ms. Daljit Kaur, Advocate for
Ms. Alka Chatrath, Advocate,
for the petitioner.
Mr. Vikas Mohan Gupta, Addl. AG Punjab.
JITENDRA CHAUHAN.J.(ORAL)
In the present petition, the petitioner has laid claim to the post of Teaching Fellow.
During the pendency of the present petition, the petitioner has been appointed as S.S. Master vide order dated 01.01.2017. In this view of the matter, the learned counsel appearing on behalf of the petitioner seeks to withdraw the present petition.
Dismissed as withdrawn.
05.12.2018. (JITENDRA CHAUHAN) SN JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-01-2019 05:31:09 :::