Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 16(2)] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(2)(d) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 (d)the other conditions of service of such employees including leave superannuation, re-employment and promotion;