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State of Haryana - Section

Section 41 in Haryana Air (Prevention and Control of Pollution) Rules, 1983

41. Hazardous chemicals are defined under the Manufacture, Storage and Import of Hazardous Chemicals Rules, 1989.

(a)List of Hazardous chemicals stores (imported and indigenous)
(b)Details of isolated storage.
(c)Details of emergency preparedness plans (On-site/Off-site prepared).