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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(2) in The M.P. Factories Rules, 1962

(2)Access for the fighting. -
(a)Buildings and plants shall be so laid out and roads, passageways etc., so maintained as to permit unobstructed access for fire fighting.
(b)Doors and window openings shall be located in suitable positions on all external walls of the building to provide easy access to the entire area within the building for fire fighting.