Calcutta High Court
Sri Bhairundan Banthia vs Woodburn Park Co-Operative Housing ... on 2 February, 2016
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APO No. 332 of 2011
GA No. 3418 of 2011
With
WP No. 395 of 2009
SRI BHAIRUNDAN BANTHIA
Versus
WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LIMITED
APOT No. 572 of 2011
GA No. 3618 of 2011
GA No. 3619 of 2011
With
WP No. 395 of 2009
MR. SAILENDRA NATH BHATTACHARJEE
Versus
WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LIMITED & ANR.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 2nd February, 2016.
For Appellants :
For Respondents : Mr. Joydeep Kar, Sr. Advocate
Mr. Sudip Sanya, Advocate Mr. Atish Ghosh, Advocate Mr. J. Mukherjee and Mr. Arindam Chandra, Advocates 2 The Court : These appeals shall be clubbed together along with other connected appeals being APO 331 of 2011, APO 332 of 2011, APO 333 of 2011, APO 394 of 2011 and APOT 572 of 2011 and be listed after two weeks.
(MANJULA CHELLUR, CJ.) (JOYMALYA BAGCHI, J.) SN.