Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Sri Bhairundan Banthia vs Woodburn Park Co-Operative Housing ... on 2 February, 2016

Author: Manjula Chellur

Bench: Manjula Chellur

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE



                      APO No. 332 of 2011
                      GA No. 3418 of 2011
                             With
                      WP No. 395 of 2009
                  SRI BHAIRUNDAN BANTHIA
                            Versus
     WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LIMITED


                     APOT No. 572 of 2011
                     GA No. 3618 of 2011
                     GA No. 3619 of 2011
                             With
                      WP No. 395 of 2009
            MR. SAILENDRA NATH BHATTACHARJEE
                           Versus
 WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LIMITED & ANR.



BEFORE:


The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 2nd February, 2016.


For Appellants :

For Respondents : Mr. Joydeep Kar, Sr. Advocate

Mr. Sudip Sanya, Advocate Mr. Atish Ghosh, Advocate Mr. J. Mukherjee and Mr. Arindam Chandra, Advocates 2 The Court : These appeals shall be clubbed together along with other connected appeals being APO 331 of 2011, APO 332 of 2011, APO 333 of 2011, APO 394 of 2011 and APOT 572 of 2011 and be listed after two weeks.

(MANJULA CHELLUR, CJ.) (JOYMALYA BAGCHI, J.) SN.