Punjab-Haryana High Court
Gurdip Kaur vs Gurdev Kaur & Ors on 5 August, 2015
Author: Sabina
Bench: Sabina
CR No.4906 of 2015 1
114
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.4906 of 2015
Date of decision: August 05, 2015
Gurdip Kaur
......Petitioner
Versus
Gurdev Kaur and others
.....Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA Present: Mr. J.S. Brar, Advocate for the petitioner.
SABINA, J Petitioner has filed this petition seeking a direction to the Election Tribunal to dispose of the election petition No.88/19.7.2013 titled as "Gurdip Kaur versus Gurdev Kaur and others" filed by the petitioner expeditiously.
Heard.
In the facts and circumstances of the present case, this petition is disposed of with a direction to the Election Tribunal to dispose of the election petition No.88/19.7.2013 titled as "Gurdip Kaur versus "Gurdev Kaur and others" filed by the petitioner expeditiously by giving short adjournments.
(SABINA) JUDGE August 05, 2015 mahavir MAHAVIR SINGH 2015.08.07 12:53 I attest to the accuracy and authenticity of this document Chandigarh