Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 24 February, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Alok Kumar Sinha, Sr. Adv.
: Mr. Manish Kumar, Adv.
: Mr. Indrajeet Bhushan, Adv.
: Mr. Nitish Kumar, Adv.
For Union of India : Mr. Manoj Kumar Singh, CGC
For the Respondent/s : Mr. Additional Solicitor General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
2 24-02-2025Learned counsel for the respondents seeks time for filing counter-affidavit.
2. Learned counsel for the petitioner is directed to serve the copy of the present writ petition on the counsel for the respondents.
3. Post this matter on 18.03.2025.
4. In the meanwhile, no coercive steps shall be taken against the petitioner.
(A. Abhishek Reddy, J) Ayush/-
U