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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(p) in The Small Industries Development Bank Of India Act, 1989

(p)"State Industrial Development Corporation" means a State Corporation registered under the Companies Act, 1956 (1 of 1956), for the development of industries in a State;