Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in Amity university Act, 2014 21. The Finance Committee. - There shall be a Finance Committee with the Chancellor as Chairman.(2)The constitution,powers and functions of the Finance Committee shall be such as may be provided for by the Statutes.
