Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(5) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(5)The report of the Inspection Committee shall be considered by a Committee at the Directorate Level headed by the Director.